Himachal Pradesh High Court
Tashi Phunchog vs . Cbi, Shimla on 21 August, 2023
Author: Virender Singh
Bench: Virender Singh
Tashi Phunchog vs. CBI, Shimla .
Cr.M.P(M) No. 2105 of 2023 21.08.2023 Present: Mr. Sambhav Bhasin, Advocate for the applicant.
Mr. Anshul Bansal, Advocate for the respondent.
of Notice. Mr. Anshul Bansal, learned Counsel appears and accepts service of notice on behaf of the rt respondent. He prays for and is granted three weeks time to file reply.
List on 11th September, 2023.
August 21, 2023 ( Virender Singh )
(naveen) Judge
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