Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Tashi Phunchog vs . Cbi, Shimla on 21 August, 2023

Author: Virender Singh

Bench: Virender Singh

Tashi Phunchog vs. CBI, Shimla .

Cr.M.P(M) No. 2105 of 2023 21.08.2023 Present: Mr. Sambhav Bhasin, Advocate for the applicant.

Mr. Anshul Bansal, Advocate for the respondent.

of Notice. Mr. Anshul Bansal, learned Counsel appears and accepts service of notice on behaf of the rt respondent. He prays for and is granted three weeks time to file reply.

List on 11th September, 2023.



             August 21, 2023                                ( Virender Singh )
                (naveen)                                          Judge







                                                      ::: Downloaded on - 22/08/2023 20:34:37 :::CIS