Section 19 in Code of Regulations for Approved Nursery and Primary Schools
19.
In a vacancy, member of teaching and non-teaching staff shall be appointed only on probation for a period of 12 months from the date of his/her appointment. But, the school authority may, before the expiry of that period extend it, to a further period not exceeding 12 months for reasons to be given in writing to the teacher and acknowledged by the teacher.
