Section 15(2)(b) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(b) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(b)If such person is appointed otherwise -

(i)revert him to his former post; or

(ii)deal with him in such other manner, as the terms and conditions of the previous appointment permit; or