Kerala High Court
Gokul Krishnan R vs Bar Council Of Kerala on 17 December, 2024
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WA NO. 524 OF 2023
AGAINST THE ORDER DATED 15.2.2023 IN WP(C) NO.3068 OF 2023 OF
HIGH COURT OF KERALA
APPELLANT/1ST RESPONDENT:
THE BAR COUNCIL OF KERALA,
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, ERNAKULAM
REPRESENTED BY ITS CHAIRMAN, PIN - 682031
BY ADVS.
PRANOY K.KOTTARAM
SIVARAMAN P.L
GRASHIOUS KURIAKOSE (SR.)
G.SHRIKUMAR (SR.)
RESPONDENTS/PETITIONERS/ 2ND RESPONDENT:
1 AKSHAI M. SIVAN
AGED 25 YEARS, S/O M.B. SIVAN, MALLAPPILLIL HOUSE,
RAJAKUMARI P.O., RAJAKUMARI, IDUKKI, PIN - 685 619
2 ALEENA JOSE,
AGED 24 YEARS, D/O JOSE, NALUKANDATHIL HOUSE,
AYATHUPADY, KOOVAPPADY P.O., ERNAKULAM, PIN - 683 544
3 ANNA MARY KACHAPPILLY
AGED 27 YEARS, D/O POLY K.P., KACHAPPILLY HOUSE,
NJARACKAL P.O. EMAKULAM, PIN - 682 505
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W.A.No.524 of 2023 & conn. cases
2
4 ASLAM K. K
AGED 27 YEARS, S/O KAMAL, KADAVIL HOUSE,
SOUTH VELLARAPPILLY P.O., SREEMOOLANAGARAM,
ALUVA, ERNAKULAM, PIN - 683 580
5 AVANTHIKA R
AGED 24 YEARS, D/O RAJENDRA BHASKARAN NAIR, AISWARYA,
S L PURAM P.O., ALAPPUZHA, PIN - 688 523
6 GOKUL B
AGED 25 YEARS, S/O.P BALAKRISHNA WARRIER,
BHAKTHAPRIYAM, CHITRAPILLIL ROAD, MUPPATHADOM P.0.,
ALUVA, ERNAKULAM, PIN - 673 110
7 HARI P SUNIL
AGED 24 YEARS, S/O. P V SUNIL,
PUZHAKKARATHUNDIYIL HOUSE, KOKKAPPILLY PO,
VENNIKULAM,ERNAKULAM, PIN - 682 305
8 JAIN JAISON MATHEW
AGED 25 YEARS S/O JAISON MATHEW, POTTACKAL HOUSE, EAST
MARADY P.O., MUVATTUPUZHA, ERNAKULAM, PIN - 686 673
9 MUHAMMED ABDUL BASITH E,A.
AGED 30 YEARS, S/O ABDUL HAMEED E.A., ETHYIL HOUSE,
SOUTH VAZHAKULAM P.O., ALUVA, ERNAKULAM, PIN - 683 105
0 ROY ANTONY
AGED 25 YEARS
S/O ANTONY CHACKO, THEKKANATH HOUSE,
KIZHUPPILLIKARA P.O., THRISSUR,, PIN - 680 702
11 BAR COUNCIL OF INDIA
21, ROUSE AVENUE, INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI REPRESENTED BY ITS CHAIRMAN, PIN - 110 002
BY ADV SANTHOSH MATHEW, SR.
SRI.RAJIT, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 17.12.2024,
ALONG WITH WP(C).5117/2023, 5391/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 5117 OF 2023
PETITIONER/S:
ZAKKIR HUSSAIN PB
AGED 59 YEARS, S/O K. BAPICHA PONPURATH HOUSE
PARAYAKAD P.O, KUTHIATHODE ALAPPUZHA, KERALA- 688540.
BY ADVS.
AMAL AMIR ALI
JACOB P.ALEX
JOSEPH P.ALEX
MANU SANKAR P.
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
REPRESENTED BY ITS SECRETARY, BAR COUNCIL BHAVAN,
HIGH COURT CAMPUS, ERNAKULAM, KOCHI- 682 031
2 BAR COUNCIL OF INDIA,
REPRESENTED BY ITS SECRETARY, 21, ROUSE AVENUE,
INSTITUTIONAL AREA NEW DELHI- 110 002
3 UNION OF INDIA,
REPRESENTED BY SECRETARY, MINISTRY OF LAW AND JUSTICE,
SHASTRI BHAVAN, NEW DELHI- 110 001
BY ADV PRANOY K.KOTTARAM
SRI. REJIT, SC, SRI.T.C. KRISHNA, SCGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 5391 OF 2023
PETITIONER/S:
NANDU AMBALATHUMALY VISWAMBHARAN
AGED 26 YEARS, S/O VISWAMBARAN A K AMBALATHUMALIL
HOUSE, 381, OKKAL,OKKAL P.O CHELAMATTOM (PART),
ERNAKULAM KERALA - 683 550
BY ADVS.
AMAL AMIR ALI
JACOB P.ALEX
JOSEPH P.ALEX
MANU SANKAR P.
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
REPRESENTED BY ITS SECRETARY BAR COUNCIL BHAVAN, HIGH
COURT CAMPUS ERNAKULAM, KOCHI- 682 031
2 BAR COUNCIL OF INDIA,
REPRESENTED BY ITS SECRETARY, 21, ROUSE AVENUE,
INSTITUTIONAL AREA, NEW DELHI - 110 002
BY ADVS.
PRANOY K.KOTTARAM
SIVARAMAN P.L(K/1457/2020)
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 5414 OF 2023
PETITIONER/S:
RITHIKA LAL T
AGED 23 YEARS, D/O. VIJESH LAL T THAYAT,
KRISHNASREE, MYLAMBADI, KOTTOOLI KUTHIRAVATTOM. PO,
AVILARI PARAMBA KOZHIKODE-673 016.
BY ADVS.
PRAVEEN K. JOY
T.A.JOY
E.S.SANEEJ
M.P.UNNIKRISHNAN
N.ABHILASH
DEEPU RAJAGOPAL
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS,
ERNAKULAM 682 031 REPRESENTED BY ITS CHAIRMAN.
2 BAR COUNCIL OF INDIA
21, ROUSE AVENUE INTERNATIONAL AREA NEAR BAL BHAWAN,
NEW DELHI - 110 002 REPRESENTED BY ITS CHAIRMAN
BY ADVS.
Pranoy K. Kottaram
SIVARAMAN P.L(K/1457/2020)
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 5817 OF 2023
PETITIONER/S:
ROSE MARIYAT JOSE
AGED 23 YEARS, D/O. PI JOSE,NIDA GARDEN, PERPPADAN
HOUSE, KOYYAMARAKKAD, KANJIKODE, PALAKKAD-678 621 NOW
RESIDING AT PEREPPADAN HOUSE, NRA 27, ASHOKA NAGAR
CHOONDY, ALUVA, ERNAKULAM-683112, PIN - 683 112
BY ADVS.
PRAVEEN K. JOY
T.A.JOY
E.S.SANEEJ
M.P.UNNIKRISHNAN
N.ABHILASH
DEEPU RAJAGOPAL
RESPONDENTS:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS,
ERNAKULAM 682 031 REPRESENTED BY ITS CHAIRMAN.
2 BAR COUNCIL OF INDIA
21, ROUSE AVENUE INTERNATIONAL AREA NEAR BAL BHAWAN,
NEW DELHI 110 002 REPRESENTED BY ITS CHAIRMAN,
BY ADVS.
Pranoy K. Kottaram
SIVARAMAN P.L(K/1457/2020)
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 5821 OF 2023
PETITIONER:
PRASOON K.P
AGED 39 YEARS, S/O PAVITHRAN,
KONATHEZHATH, PANAVALLY, PANAVALLY P.O.,
ALAPPUZHA DISTRICT, PIN: 688 526.
BY ADVS.
NIRMAL V NAIR
M.ANEESH
MUHAMMED NASEEF BIN SALIM
ARATHI PRABHAKARAN
DELLA ABRAHAM
RESPONDENTS:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, ERNAKULAM
REPRESENTED BY ITS CHAIRMAN, PIN - 682 031
2 BAR COUNCIL OF INDIA
21, ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI REPRESENTED BY ITS CHAIRMAN, PIN - 110 002
BY ADVS.
Pranoy K. Kottaram
SIVARAMAN P.L(K/1457/2020)
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 7136 OF 2023
PETITIONERS:
1 SAMAH ABDUL MAJID
AGED 23 YEARS, D/O ABDUL MAJID ALAVI EROOTH
EROOTH AL-MAJD (H), VANIYAMBALAM PO, MALAPPURAM,
KERALA, PIN - 679 339
2 ASMA MUNDEKAT
AGED 25 YEARS, D/O MOHAMMED IBRAHIM MUNDEKAT
MUNDEKAT(H), KOTT, M K R TIRUR, MALAPPURAM, PIN-676 101
3 JEEVLIN JIJI
AGED 23 YEARS, D/O JIJI VARGHESE, THELAKKADAN HOUSE,
44/2201 D2, SARRA 9, ST ANTONY'S ROAD, KALOOR,
COCHIN-17, PIN - 682 017
4 HARSHA
AGED 24 YEARS, D/O RAJESH THOTTASSERI (H) POOLAMANNA
(PO), POOLAMANNA MALAPPURAM, PIN - 679 327
5 CHRISTIDA THOMAS
AGED 23 YEARS, D/O THOMAS P M PUTHUPARAMBIL HOUSE,
VADAKKAL PO, ALAPUZHA, PIN - 688 003
6 HAMED ABDULLA JAVAHIR
AGED 23 YEARS, S/O JAVAHIR PA, PUTHIYAVEETIL HOUSE,
KUTTAMANGALAM, EDATHIRUTHY P.O, THRISSUR, PIN - 680703
7 WAFA MARIYAM
AGED 23 YEARS, D/O BASHEER PVD HIRA (H), 21ST MILE,
NADUVANADU PO, KANNUR DT., PIN - 670 702
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W.A.No.524 of 2023 & conn. cases
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8 SITHARA RAHEEM V K
AGED 24 YEARS, D/O ABDUL RAHIM M V KENZ, MUTTOLAM PARA
P.O. ATTADAPPA, KANNUR, PIN - 670 006
9 SOUPARNIKA RAJESWARI A S
AGED 23 YEARS, D/O K. SOMAN ARIMBARA(H)
THEVISSERY PARAMBU, CHERIYA PALLAM THURUTH,
N PARAVUR ERNAKULAM, PIN - 683 513
10 HADI HASAN
AGED 23 YEARS, S/O SAMEER KT KANHIRATHODI (H)
CHENNAMANGALLUR P.O, MUKKOM, KOZHIKODE, PIN - 673 602
11 M MAHALAKSHMI
AGED 22 YEARS, D/O RAJU P.G, GIRIJA MANDIR KADUNGALLOOR
ROAD, THOTTAKKATTUKARA P.O ALUVA, PIN - 683 108
12 AYSHA MAJIDA. N
AGED 24 YEARS, D/O KUNHIMOMAMMED N NOTTATH,
CHEREEKKODE (H), POOKKOTTUR, ARAVANKARA, CHEENIKKAL,
VELLUVAMBRAM (P.O), PIN - 673 642
13 RAKHI T R,
AGED 23 YEARS
D/O RAMACHANDRAN T.G THUNDIPURATH H KUZHUPPILLY
AYAMBILLY P.O ERNAKULAM, PIN - 682 501
14 FASILUL FAHMIDA K
AGED 23 YEARS, D/O NADEER K K KUNIYIL (H)
THIKKODI (PO) KOZHIKODE, PIN - 673 529
15 FAHEEMA K HANEEF
AGED 23 YEARS, D/O HANEEF K K KURIYAPPILLY HOUSE
ERIYAD PO THRISSUR DISTRICT, PIN - 680 666
16 NIDHA FAZLIYA A R
AGED 23 YEARS
D/O AFSAL K CHERIYAKANDIYIL HO, ADUKKATH PO KUTTIADY
VIA KALLAD KOZHIKODE, KERALA, PIN - 673 508
17 FATHIMATH SUFIYANA P P
AGED 23 YEARS, D/O SUBAIR P P SADIQ NIVAS(HO) KOLIYOTT
THAZHAM, ATHOLI CALICUT, PIN - 673 315
18 ASIYA.V.P.A
AGED 23 YEARS, D/O BASHEER VP THAJEMS (H)
THALAKULATHUR PO KOZHIKODE, PIN - 673317
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W.A.No.524 of 2023 & conn. cases
10
19 SANGEETHA S
AGED 24 YEARS
D/O SATHIAN K K ARUNIMA COTTAGE, VARITTIAKKIL,
KUNNAMANGALAM P.O., KOZHIKODE., PIN - 673571
20 AZHAR IQBAL
AGED 23 YEARS, S/O K P MOHAMMED SHARIF SHARIF MANZIL,
ALATHIYUR P.O., TIRUR, PIN - 676102
21 NIRANJAN NR
AGED 26 YEARS
S/O RAGHAVAN A AREEKARA (HOUSE) AVILORA (POST)
KODUVALLY (VIA) KOZHIKODE (DIST), PIN - 673572
22 ARCHANA ANAND
AGED 23 YEARS, D/O ACHUTHANANDAN NK
NHARAKKATTU HOUSE, PORANGOTTUR , NEAR SUBRAHMANYA
TEMPLE VAVAD, P.O, PIN - 673572
23 SAFEERA SHAHANAS K
AGED 23 YEARS, D/O MOHAMED BASHEER POONCHOLAKKAL HOUSE
POST PALLIKKAL MALAPPURAM, PIN - 673634
24 MISHAB P
AGED 26 YEARS, VEERANKUTTY, ATHIKALODI(H),
MUNDAMPARAMBU PULIYAKODE(PO) MALAPPURAM, PIN - 673641
25 ANAND THOMAS
AGED 24 YEARS, S/O K M THOMAS KAKKATTUPUTHANPURAYIL,
MALAPARAMBU PO CALICUT, PIN - 673009
26 FATHIMA SHIFANA K K,
AGED 23 YEARS, D/O MOHAMED IQBAL K K KARATTU KADAVATH
HOUSE VETTOM, PIN - 676102
27 JEEJU VAHID B
AGED 25 YEARS, S/O BAIJU A. BUSTHANA MANZIL, PLAVARA,
PACHA PO, PALODE, TRIVANDRUM, PIN - 695562
28 SWATHY SURESH
AGED 23 YEARS, D/O SURESH KUMAR M.V ANUGRAHA HOUSE,
NADUVATTOM PO KUTTIPPURAM, MALAPPURAM, PIN - 679571
29 ARYA K.T.,
AGED 26 YEARS, D/O RAJENDRAN MUTHUCHIPPY HOUSE,
CHENNALAYI, VEMOM PO, MANANTHAVADY WAYANAD, PIN-670645
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11
30 ANSIL SIDHAN PK
AGED 24 YEARS, S/O ABBAS PK PATTERIKKANDIYIL HOUSE
KIZHAKKOTH PO KOZHIKODE, PIN - 673572
31 ARSHA MAHJUBI P,
AGED 24 YEARS
D/O MUHAMMED BASHEER P PAZHEDATH HOUSE, ESTATE MUKKU
EKAROOL PO UNNIKULAM KOZHIKODE, PIN - 673574
32 SHAN
AGED 23 YEARS, S/O YOOSUF CHAMUNDIYIL HOUSE
CHIPPILITHODE, ADIVARAM PO PUTHUPPADI,
CALICUT, PIN - 673586
33 HANNA AZEEZ
AGED 24 YEARS, D/O ABDUL AZEEZ KK CHANDRIKA,
MATHIPARAMB PO, PERIGATHOOR, KANNUR, PIN - 670675
34 SNEHAL TOM
AGED 23 YEARS, D/O SEBASTIAN VENGAPPALLIL HOUSE
KAITHAPOYIL PO CALICUT, PIN - 673586
35 FATHIMA FEMINA
AGED 24 YEARS, D/O ABDUL HAMEED PULLANIKKATTIL,
KATTUPPARA, CHELKKAD PO, MALAPPURAM, PIN - 679323
36 RISHA RAIHANA. P
AGED 23 YEARS, D/O ALAVI. P AYYODUVIL (H), KARIMUKKU,
KOTTUKKARA, KONDOTTY (P.O), MALAPPURAM (D.T), PIN -
673638
37 MUMTHAZ TK
AGED 23 YEARS, D/O. ABDUL NAZAR TK THEKKARAKATH(H).
MANOOR. PONMALA P. O. MALAPPURAM, PIN - 676528
38 SARIKA P
AGED 23 YEARS, D/O SUDHAKARAN P PALASSETI (H)
NARUKARA(PO) MANJERI MALAPPURAM, PIN - 676122
39 SANDRA T
AGED 23 YEARS, D/O SUDHAKARAN T THENGUMTHODIKA (H)
KALAMKAVU PANDIKKAD (PO) MALAPPURAM, PIN - 676521
40 MT FATHIMA SULTHANA
AGED 25 YEARS, D/O PHAWSIYA THOTTASSERI HAQEEQAT HOUSE,
GREENLAND VATTAPARA, PERINTHALMANNA POST,
PERINTHALMANNA, MALAPPURAM (DT), PIN - 679322
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12
41 VRINDA DAS K
AGED 22 YEARS
D/O KRISHNA DAS K KANAKKANATH (HO) KALLARMANGALAM (PO)
KADAMPUZHA (VIA) MALAPPURAM (DIST) KERALA, PIN - 676553
42 NAVEEN ANIYAN MANGALAM
AGED 25 YEARS, S/O ANIYAN P. JOSE SREE RAGAM, GREEN
VIILLA, NEAR MEDIA ONE TV, OPPOSITE KOTTAKKUNNU PARK
ENTRY, MALAPPURAM, PIN - 676505
43 AMRITYA MS
AGED 23 YEARS, D/O M K SALVARAJ VRINDAVAN,
MYTHRI NAGAR, ARATTUTHARA PO, MANANTHAVADY,
WAYANAD DIST, PIN - 670645
44 LIZAL FATHIMA. V.
AGED 23 YEARS, D/O LIYAKHATHALI. V. BAITHIL LIZA,
MAYILAMPARAMBATH, PERINGOLAM(P. O), KUNNAMANGALAM,
KOZHIKODE, PIN - 673571
45 NAMITHA MANOHARAN
AGED 23 YEARS, D/O MANOHARAN M R SREYAS, KAKKAYANGAD,
PALA, MUZHAKUNNU KANNUR KERALA, PIN - 670673
46 AKSHAY B MOHAN
AGED 27 YEARS, S/O M V BABUMOHAN TC 41/2274,VLRA-39,
MANACAUD P. O, TRIVANDRUM, PIN - 695009
47 VEENA MR
AGED 23 YEARS
D/O RAVEENDRAN MANGALATH HOUSE KARIAMBADI PO
OORUCKANDY, MEENANGADI WAYANAD, PIN - 673591
48 FASNA P
AGED 23 YEARS, D/O ALI HASSAN P. ANDIKKADAN (H)
KADALAMADU PO PUTHIYAPADY, WAYANAD, PIN - 673581
49 FATHIMA PUNNAKKAL,
AGED 23 YEARS, D/O AHAMMAD PUNNAKKAL, PUNNAKKAL(H),
UMMATHUR, PARAKKADAVU PO, CALICUT, PIN - 673509
50 AFTHAB P
AGED 23 YEARS, S/O AHAMED P "PALLIYALI" NARAGATHAZHAM
NILAMPARAMBU P O KALLAI CALICUT, PIN - 673003
51 SHABNAM SULTHANA KC
AGED 23 YEARS, D/O ABDUL KHADIR KC KUNDACHALIL (H)
AVILORA, KODUVALLY, KOZHIKODE, PIN - 673574
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52 DELVIN AUGUSTIN
AGED 24 YEARS, S/O AUGUSTINE VARGHESE POOVATHINKAL (H)
MULAKUVALLY P.O MANJAPPARA, IDUKKI, PIN - 685602
BY ADV BHARATH MOHAN
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF LEGAL AFFAIRS, 4TH FLOOR, A-WING,
SHASTRI BHAWAN NEW DELHI, PIN - 110 001
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LAW DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 BAR COUNCIL OF INDIA
REPRESENTED BY ITS CHAIRMAN 21, ROUSE AVENUE
INSTITUTIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI, PIN - 110002
4 BAR COUNCIL OF KERALA
REPRESENTED BY ITS CHAIRMAN BAR COUNCIL BHAVAN, HIGH
COURT CAMPUS ERNAKULAM, KOCHI, PIN - 682031
BY ADVS.
Pranoy K. Kottaram
SIVARAMAN P.L(K/1457/2020)
SRI.RAJIT, SC
SR. GP. SRI.K.P. HARISH
SRI.T.C. KRISHNA, SCGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 7276 OF 2023
PETITIONER/S:
1 ASHISH ANTONY FRANCIS
AGED 24 YEARS
S/O SHALI EDWIN, ADHAPILLY HOUSE, ADHAPILLY ROAD WEST,
VENNALA P.O. ERNAKULAM, PIN - 682 028
2 MUHAMMAD BIN MUHAMMAD NISSAR
AGED 24 YEARS, S/O MUHAMMAD NIZAR H. THURUTHEL HOUSE,
KUTTEMPEROOR P.O. MANNAR, ALAPPUZHA, PIN - 689 623
3 KAILASANADHAN E
AGED 23 YEARS, S/O E JAYAPRAKASH, ELEAPARA HOUSE,
PARUMPILAVU P.O THRISSUR, PIN - 680 519
4 ADITYA T P
AGED 23 YEARS, S/O PARTHASARATHI, LAKSHMI HOUSE,
KANNIYAMPURAM P.O OTTAPALAM, PIN - 679 104
BY ADVS.
MAITREYI SACHIDANANDA HEGDE
ANJALI ANIL A.
RESPONDENT/S:
1 BAR COUNCIL OF KERALA, REPRESENTED BY ITS CHAIRMAN
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS,
ERNAKULAM, PIN - 682031
2 CHAIRMAN
BAR COUNCIL OF KERALA, BAR COUNCIL BHAVAN,
HIGH COURT CAMPUS, ERNAKULAM, PIN - 682031
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15
3 BAR COUNCIL OF INDIA, REPRESENTED BY ITS CHAIRMAN
21, ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI, PIN - 110 002
4 CHAIRMAN
BAR COUNCIL OF INDIA, 21, ROUSE AVENUE INTERNATIONAL
AREA, NEAR BAL BHAWAN, NEW DELHI, PIN - 110 002
Pranoy K. Kottaram
SIVARAMAN P.L(K/1457/2020)
SRI.RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 7668 OF 2023
PETITIONER/S:
1 ENCIL K SABU
AGED 24 YEARS
D/O SABU VARGHESE, KANJOOKARAN (H), NEELEESWARAM P.O,
NEELEESWARAM, ERNAKULM DISTRICT, PIN - 683574
2 ANITHA M A
AGED 32 YEARS
D/O BEEVI P A, ANVAR MANZIL, VADUTHALA JETTY P.O,
AROOKUTTY, ALAPPUZHA DISTRICT, PIN - 688535
3 ATHIRA PADMENDHU
AGED 25 YEARS
D/O M D PADMAKUMAR, MANIKKIRI (H), JAYANTHI ROAD,
MARADU P.O, ERNAKULAM DISTRICT, PIN - 682304
4 VINAYAK C S
AGED 30 YEARS
S/O A SUDHAKARAN, CHIRAYIL (H), PUNNAPRA P.O.,
PARAVOOR, ALAPPUZHA DISTRICT, PIN - 688004
5 MANJU M K
AGED 42 YEARS
D/O MURALEEDHARAN, CHITHRAVEEDU, AGASTHYACODU, ANACHAL
P.O., KOLLAM DISTRICT, PIN - 691306
6 ABIN KURIAN
AGED 26 YEARS
S/O KURIAN ANTONY, THARAPPEL (H), KARIKKATTOOR CENTER
P.O., KARIKKATTOOR, KOTTAYAM DISTRICT, PIN - 686544
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
17
7 KEVIN JOY
AGED 28 YEARS
S/O N P JOY, NJAVARAKKATTU (H), KADAVOOR P.O.,
KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN - 686671
8 MUHAMMED BILAL V A
AGED 24 YEARS, S/O AHAMMED KUTTY V S, VADAKKE
THOLAKKARA (H), ERUMATHALA P.O., EDATHALA, ERNAKULAM
DISTRICT, PIN - 683112
9 ARUN SASI
AGED 27 YEARS, S/O T K SASI, SIVAS (H), ETTUMANOOR
P.O., KOTTAYAM DISTRICT, PIN - 686631
10 BRINTA VARGHESE
AGED 24 YEARS, D/O M T VARGHESE, MOOLEMARIPEEDIKAYIL
(H), MUDAVOOR P.O., MUVATTUPUZHA, ERNAKULAM DISTRICT,
PIN - 686 69
11 AAMI JALAL
AGED 24 YEARS, D/O JALALUDEEN T A, THAZHEVEETTIL,
KUTTAPPUZHA P.O., VARIKKAD THIRUVALLA, PATHANAMTHITTA
DISTRICT, PIN - 689103
12 SONU K SIBI
AGED 23 YEARS
D/O SIBICHAN K A, KOCHUPARAMBU(H), KARUKUTTY P.O.,
KARUKUTTY, ERNAKULAM DISTRICT, PIN - 683576
13 SONA SEBASTIAN
AGED 25 YEARS, D/O SEBASTIAN, AVARAPPATTU (H),
BHOOTHATHANKETTU P.O., POOCHAKUTHU, KOTHAMANGALAM,
ERNAKULAM DISTRICT, PIN - 686681
14 JUBAIRIYA SALIM
AGED 27 YEARS, D/O SALIM P K, SHAHIDA MANZIL(H),
NATTAKOM P.O., KOTTAYAM DISTRICT, PIN - 686013
15 AFSAL P BASHEER
AGED 26 YEARS
S/O P P BASHEER, PARACHALIL (H), PEZHAKKAPPILLY P.O.,
MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686673
16 ABDUL SAMAD
AGED 38 YEARS, S/O P K BASHEER, PALLATH (H), RESHMA
MAHAL, MOOLAPADAM, KALAMASSERY P.O., THRIKKAKARA NORTH
(PART), ERNAKULAM DISTRICT, PIN - 683104
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
18
17 FATHIMA ALU
AGED 26 YEARS, D/O ABDULLA, MARHABA (H), KOYILANDI
P.O., KOZHIKODE DISTRICT, PIN - 673305
18 RESHVAN A
AGED 25 YEARS, S/O MOOSA A, ALUNGAL (H), ANACHAVIDI
P.O., MALAPPURAM DISTRICT, PIN - 676525
19 AMEENA MUHAMMAD
AGED 24 YEARS
D/O MUHAMMAD T I, THARAKAPEEDIKAYIL (H), THAIKATTUKARA
P.O., ALUVA, ERNAKULAM DISTRICT, PIN - 683106
20 ROBIN B CHALIL
AGED 40 YEARS
S/O BABY VARGHESE, CHALIL (H), ARIKUZHA P.O.,
THODUPUZHA, IDUKKI DISTRICT, PIN - 685608
21 RAKHI KRISHNA P R
AGED 24 YEARS
D/O P K RAMESAN, PUTHANPURACKAL (H), KUTTAMANGALAM
P.O., KAINAKARY, ALAPPUZHA DISTRICT, PIN - 688501
22 SAURAV SHAJI
AGED 25 YEARS
S/O P K SHAJI, PATHIKALAYIL (H), NEDUMKANDAM P.O.,
NEDUMKANDAM, IDUKKI DISTRICT, PIN - 685553
23 R RAHUL
AGED 29 YEARS
S/O K R RAVEENDRANATH, VIPANCHIKA, IVERKALA W/N,
PUTHANMBALAM P.O., KOLLAM DISTRICT, PIN - 691553
24 PARVATHY S MANOJ
AGED 24 YEARS
D/O V P MANOJ, AMBADI MANDIR (H), MURIKKUMPUZHA PALA
P.O., MEENACHIL, KOTTAYAM DISTRICT, PIN - 686575
25 AMEERA JOJO
AGED 23 YEARS, D/O JOJO IGNATIOUS, KOLLANNUR (H),
KANJANY THRISSUR DISTRICT, PIN - 680612
26 SHEHINAS M S
AGED 23 YEARS
D/O MAJEED A, PMK MANZIL TC20/2009, KARAMANA P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695002
27 ASWATHY BABU
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
19
AGED 23 YEARS
D/O K N PRASANNABABU, ARASIPARAMBIL (H), MUHAMMA P.O.,
ALAPPUZHA DISTRICT, PIN - 688525
28 AKMAL SULTHANA N
AGED 24 YEARS
D/O NOUSHAD, BAITHUN NOOR, PALLISERICKAL P.O.,
SASTHAMCOTTA, KOLLAM DISTRICT, PIN - 690521
29 FEBINA N
AGED 24 YEARS, D/O NAVAZ K H, KOYICKAL KADU (H),
PUNNAPRA P.O., ALAPPUZHA DISTRICT, PIN - 688004
30 NISAMOL P H
AGED 25 YEARS
D/O HAMEED P S, PLAKKUDIYIL (H), RANDAR P.O.,
MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686673
31 BLESSY JAMES
AGED 23 YEARS, D/O JAMES, KAKKARIYIL (H), ARTHUNKAL
P.O., ALAPPUZHA DISTRICT, PIN - 688530
32 ABHIRAMI RENJAN P R
AGED 25 YEARS, D/O RENJAN PATHIYIL NIKATHITHARA (H),
NARAKKAL P.O., ERNAKULAM DISTRICT, PIN - 682505
33 VISHNUDEV C S
AGED 26 YEARS, CHALAMATTATHIL (H), MUTHALAKODAM P.O.,
IDUKKI DISTRICT, PIN - 685605
34 NESMILA NAZAR
AGED 24 YEARS, D/O NAZAR, NADEPARAMBIL, PUNNAPRA P.O.,
ALAPPUZHA DISTRICT, PIN - 688004
35 DEVIKA VISWOM
AGED 26 YEARS, D/O VISWOM, THALAPPOLIYIL (H),
THATTAKUZHA P.O., VELLAMTHANAM
IDUKKI DISTRICT, PIN - 685581
36 ANASWARA DEEPTHI V V
AGED 28 YEARS, D/O DIVAKARAN, VENGALAM VALAPIL P.O.,
PONNANI, MALAPPURAM DISTRICT, PIN - 679577
37 VANDHANA A
AGED 27 YEARS
D/O B ANANDAKUTTAN, VAISHNAVAM, KAITHACKAL, ANAYADI
P.O., PATHANAMTHITTA DISTRICT, PIN - 690561
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
20
38 CHITHU RAJ
AGED 26 YEARS, D/O RAJAN PILLAI, RAHUL BHAVANAM,
CHELIKKUZHY P.O., KOLLAM DISTRICT, PIN - 691556
39 ABY GEORGE
AGED 24 YEARS, S/O GEORGE, THELAPPILLIL (H), MAMBRA
P.O., KORATTI, THRISSUR DISTRICT, PIN - 680308
40 JYOTHISH K H
AGED 26 YEARS, KARUNATTU (H), KANJIRAMATTOM EAST P.O.,
THODUPUZHA, IDUKKI DISTRICT, PIN - 685585
BY ADVS.
NIRMAL V NAIR
M.ANEESH
MUHAMMED NASEEF BIN SALIM
ARATHI PRABHAKARAN
DELLA ABRAHAM
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, ERNAKULAM
REPRESENTED BY CHAIRMAN, PIN - 682031
2 BAR COUNCIL OF INDIA
21, ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI, REPRESENTED BY CHAIRMAN, PIN - 110002
BY ADV PRANOY K.KOTTARAM
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 7676 OF 2020
PETITIONER/S:
PRIYA MARY P.L
AGED 23 YEARS, D/O. P.R. LOYMON, PURATHEZHATHU HOUSE,
NORTH EDAKOCHI, PANBAIMOOLA, KOCHI, KERALA-682 010.
BY ADVS.
SANTHOSH MATHEW, SR.
SRI.ARUN THOMAS
SRI.JENNIS STEPHEN
SRI.VIJAY V. PAUL
SMT.VEENA RAVEENDRAN
SRI.ANIL SEBASTIAN PULICKEL
SMT.DIVYA SARA GEORGE
SMT.KARTHIKA MARIA
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, HIGH COURT
CAMPUS, ERNAKULAM 682 031, REPRESENTED BY ITS CHAIRMAN.
2 BAR COUNCIL OF INDIA,
21, ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI 110 002, REPRESENTED BY ITS CHAIRMAN.
BY ADVS.
SRI.GRASHIOUS KURIAKOSE (SR.)
SRI.PRANOY K.KOTTARAM
SRI.GEORGE MATHEWS
SRI.RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 14874 OF 2021
PETITIONER/S:
1 GOKUL KRISHNAN R
AGED 23 YEARS, S/O. K.RAJAGOPAL, TENRA 188,
THYCAUD P.O., TRIVANDRUM, KERALA-695 014
2 RISVI MUHAMMED
AGED 23 YEARS, S/O. MUSTAFA JAHANGIR, ABIDA MANZIL,
PAYIKUZHY P.O., OACHIRA, KOLLAM, KERALA-690 526
BY ADVS.
SANTHOSH MATHEW, SR.
ARUN THOMAS
JENNIS STEPHEN
VIJAY V. PAUL
KARTHIKA MARIA
ANIL SEBASTIAN PULICKEL
JAISY ELZA JOE
ABI BENNY AREECKAL
MATHEW NEVIN THOMAS
NANDA SANAL
SANITA SABU VARGHESE
MANASA BENNY GEORGE
RESPONDENT/S:
1 BAR COUNCIL OF KERALA,
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, ERNAKULAM-682
031, REPRESENTED BY ITS CHAIRMAN
2 BAR COUNCIL OF INDIA,
21,ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
23
NEW DELHI-110 002, REPRESENTED BY ITS CHAIRMAN
BY ADV PRANOY K.KOTTARAM
SRI. RAJIT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 17TH DAY OF DECEMBER 2024 / 26TH AGRAHAYANA, 1946
WP(C) NO. 31828 OF 2019
PETITIONER/S:
1 AJIZ.M.K
AGED 21 YEARS, S/O SAKEER M.K, KUVAKKATTAIL HOUSE,
PERUMPADAPPU.P.O, MALAPPURAM-679 580.
2 SARATH K.P,
AGED 22 YEARS, S/O PONNAN, KOLUVEEDU HOUSE,
PANANGAD.P.O, ERNAKULAM -682 506.
3 SREENATH J,
AGED 21 YEARS, S/O M.N.JAYAN, KUNDIL MADAM,
NANDIPULAM P.O, THRISSUR-680 312.
4 MOHAMMED SHEHARAN,
AGED 20 YEARS, S/O ABDUL RAZAK,
VALIAKATH KUTTIPURATHEL HOUSE, VELIANKODE
PAZHANJI P.O, PONNANI, MALAPPURAM-679 579.
5 NIRANJAN M.S,
AGED 21 YEARS, S/O MADHU M.S, MANNOOR HOUSE,
PLAKEEZHU PIRAPPANCODE P.O, THIRUVANANTHAPURAM-695 607.
BY ADVS.
SRI. SANTHOSH MATHEW, SR
SHRI.SHINTO MATHEW ABRAHAM
SRI.ARUN THOMAS
SRI.JENNIS STEPHEN
SRI.VIJAY V. PAUL
SMT.KARTHIKA MARIA
SMT.VEENA RAVEENDRAN
SRI.ANIL SEBASTIAN PULICKEL
SMT.DIVYA SARA GEORGE
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
25
SMT.JAISY ELZA JOE
RESPONDENT/S:
1 BAR COUNCIL OF KERALA
BAR COUNCIL BHAVAN, HIGH COURT CAMPUS, ERNAKULAM-
682031, REPRESENTED BY ITS CHAIRMAN.
2 BAR COUCIL OF INDIA,
21, ROUSE AVENUE INTERNATIONAL AREA, NEAR BAL BHAWAN,
NEW DELHI-110002, REPRESENTED BY ITS CHAIRMAN.
BY ADVS.
SRI.GRASHIOUS KURIAKOSE (SR.)
SRI.RAJIT,SC
SRI.GEORGE MATHEWS
SRI.ATHUL SHAJI
SRI.PRANOY K.KOTTARAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.12.2024, ALONG WITH WA.524/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:95746
W.A.No.524 of 2023 & conn. cases
26
JUDGMENT
Dated this the 17th day of December, 2024 [W.A.No.524/2023 & W.P.(C)Nos. 31828/2019, 7676/2020, 14874/2021, 5117/2023, 5391/2023, 5414/2023, 5817/2023, 5821/2023, 7136/2023, 7276/2023 & 7668/2023] Nitin Jamdar, C.J.
Heard Mr. Pranoy K. Kottaram, learned Standing Counsel for the Bar Council of Kerala and Mr. Santhosh Mathew, learned Senior Advocate for the Respondents/Original Petitioners in W.A.No.524 of 2023.
2. The learned counsel for the Parties point out that W.A.No.524 of 2023 arose from an interim order passed by the learned Single Judge on 15 February 2023 in W.P.(C)No.3068 of 2023. The learned counsel point out that the writ petitions were transferred to the Hon'ble Supreme Court and disposed of by judgment dated 30 July 2024 in the case of Gaurav Kumar v. Union of India and Others1. The learned counsel point out that in light of this decision, nothing survives in these matters.
3. The writ appeal and the writ petitions are accordingly disposed of.
Sd/-
Nitin Jamdar Chief Justice Sd/-
S. Manu Judge vpv 1 2024 SCC Online SC 1841 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 27 APPENDIX OF WP(C) 5117/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE OF PETITIONER DATED 20-12-2022 Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION NUMBERED APP.NO.1261/2023 DATED 09.02.2023 Exhibit P3 TRUE COPY OF THE LATEST ENROLLMENT FEE STRUCTURE OBTAINED FROM THE WEBSITE OF 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN WA NO. 2170/2017 Exhibit P5 TRUE COPY OF THE ORDER DATED 04.01.2019 IN SLP.NO.42266 OF 2018 Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 14.02.2023 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT ALONG WITH POSTAL RECEIPT 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 28 APPENDIX OF WP(C) 5391/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE OF PETITIONER DATED 07-02-2023 Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION NUMBERED APP.NO.1619/2023 DATED 14.02.2023 Exhibit P3 TRUE COPY OF THE LATEST ENROLLMENT FEE STRUCTURE OBTAINED FROM THE WEBSITE OF 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE COMMUNITY CERTIFICATE OF THE PETITIONER DATED 14.02.2023 Exhibit P5 . TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN WA NO. 2170/2017 Exhibit P6 TRUE COPY OF THE ORDER DATED 04.01.2019 IN SLP.NO.42266 OF 2018 Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 15.02.2023 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 29 APPENDIX OF WP(C) 5414/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO.3068/2023 DATED 15.03.2023 Exhibit P2 TRUE COPY OF THE PROVISIONAL CERTIFICATE OF THE PETITIONER ISSUED BY UNIVERSITY OF CALICUT DATED 09.02.2023.
2024:KER:95746 W.A.No.524 of 2023 & conn. cases 30 APPENDIX OF WP(C) 5817/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO.5414/2023 DATED 16.02.2023 Exhibit P2 TRUE COPY OF THE PROVISIONAL CERTIFICATE OF THE PETITIONER ISSUED BY UNIVERSITY OF CALICUT DATED 09.02.2023 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 31 APPENDIX OF WP(C) 5821/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PASSING CERTIFICATE DATED 30- 11-2022 ISSUED BY THE KARNATAKA STATE LAW UNIVERSITY TO THE PETITIONER Exhibit P2 A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 30-11-2022 ISSUED BY THE KARNATAKA STATE LAW UNIVERSITY ISSUED TO THE PETITIONER Exhibit P3 COPY OF THE FEE STRUCTURE FOR ENROLMENT PUBLISHED ON THE WEBSITE OF THE 1ST RESPONDENT Exhibit P4 THE RELEVANT PORTION OF THE BAR COUNCIL OF KERALA RULES Exhibit P5 A COPY OF THE JUDGMENT DATED 12-04-2018 IN BAR COUNCIL OF KERALA V. T. KOSHY AND OTHERS (W.A. NO. 2170 OF 2017) Exhibit P6 A TRUE COPY OF THE ORDER DATED 11-01-2019 OF THE HON'BLE SUPREME COURT DISMISSING THE SLP FILED BY THE FIRST RESPONDENT Exhibit P7 THE RELEVANT PORTIONS OF THE 266TH REPORT OF THE LAW COMMISSION OF INDIA ISSUED IN MARCH 2017 Exhibit P8 A COPY OF THE RELEVANT NOTIFICATION ISSUED BY THE BAR COUNCIL OF INDIA AS PER WHICH THE SAID RULE 40 WAS AMENDED INTO ITS PRESENT FORM Exhibit P9 A COPY OF THE JUDGMENT DATED 17-01-1995 OF THE HON'BLE SUPREME COURT IN INDIAN COUNCIL FOR LEGAL EDUCATION V. BAR COUNCIL OF INDIA REPORTED IN AIR 1995 SC 691 AS OBTAINED BY SUPREME TODAY Exhibit P10 A TRUE COPY OF THE INTERIM ORDER DATED 15-2-2023 IN W.P.(C). NO. 3068/2023 ON THE FILES OF THIS HONOURABLE COURT Exhibit P11 A TRUE COPY OF THE UPCOMING ENROLLMENT SCHEDULE PUBLISHED IN THE WEBSITE OF THE 1ST RESPONDENT 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 32 APPENDIX OF WP(C) 7136/2023 PETITIONER EXHIBITS Exhibit P1(a) TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATES OF THE PETITIONERS 1-9,14-24,36- 41, 43-45, AND 50-52 ISSUED BY THE CONTROLLER OF EXAMINATIONS, UNIVERSITY OF CALICUT Exhibit P1(b) TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATES OF THE PETITIONERS 10-13,26 AND 46 ISSUED BY THE CONTROLLER OF EXAMINATIONS, MAHATMA GANDHI UNIVERSITY Exhibit P1(c) TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATES OF THE PETITIONERS 25, 27-35, 42 AND 47- 49 ISSUED BY THE CONTROLLER OF EXAMINATIONS, UNIVERSITY OF CALICUT Exhibit P2 TRUE COPY OF THE FEE STRUCTURE PUBLISHED IN THE WEBSITE OF THE 4TH RESPONDENT Exhibit P3 TRUE COPY OF THE ENROLLMENT CALENDAR ISSUED BY THE 4TH RESPONDENT PUBLISHED IN THE WEBSITE HTTPS://WWW.BARCOUNCILKERALA.ORG/UPCOMING- ENROLMENT-SCHEDULE Exhibit P4 TRUE COPY OF THE RECEIPT OF PAYMENT ISSUED TO EACH OF THE PETITIONERS BY THE 4TH RESPONDENT Exhibit P5 TRUE COPY OF THE REPRESENTATION FILED BY THE 1ST PETITIONER TO THE 4TH RESPONDENT Exhibit P6 TRUE COPY OF THE PRESS-RELEASE ISSUED BY THE GOVERNMENT OF INDIA IN RELATION TO THE STATE OF INEQUALITY IN INDIA REPORT Exhibit P7 TRUE COPY OF THE CIRCULAR 9/2021 ISSUED BY THE CIVIL SUPPLIES DIRECTOR STATING THAT PERSONS EARNING RS. 25,000/- AS MONTHLY INCOME ARE EXCLUDED FROM THE BELOW POVERTY LINE Exhibit P8 TRUE COPY OF THE JUDGMENT DATED 30.11.2016 OF THIS HON'BLE COURT IN WP(C).NO. 26831 OF 2015 TITLED IN KOSHY T V. BAR COUNCIL OF KERALA AND OTHER CONNECTED MATTERS 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 33 Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN WA 2170/2017 TITLED BAR COUNCIL OF KERALA V. KOSHY T 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 34 APPENDIX OF WP(C) 7276/2023 PETITIONER EXHIBITS Exhibit P1 A COPY OF THE GUIDELINES PUBLISHED IN THE OFFICIAL WEBSITE OF THE 1ST RESPONDENT Exhibit P2 A COPY OF THE ENROLMENT FEE STRUCTURE OBTAINED FROM THE OFFICIAL WEBSITE OF THE 1ST RESPONDENT Exhibit P3 A COPY OF THE APPLICATION FORM OF THE 1ST PETITIONER ISSUED BY THE 1ST RESPONDEN Exhibit P4 A COPY OF THE COMPARATIVE TABLE OF ENROLMENT FEE COLLECTED BY DIFFERENT STATE BAR COUNCILS Exhibit P5 A COPY OF THE ORDER IN W.P.(C). NO. 3068 OF 2023 DATED 15.02.2023 ISSUED BY THIS HON'BLE COURT Exhibit P6 A COPY OF REPRESENTATION DATED 13.03.2023 SUBMITTED BY THE 1ST PETITIONER ACKNOWLEDGING THE RECEIPT OF THE LETTER BY THE OFFICER OF RESPONDENT 1 Exhibit P7 A COPY OF ENROLMENT FEES RECEIPT DATED 10.02.2023 PAID TO THE RESPONDENT NO.1 Exhibit P8 A COPY OF PRESCRIBED ENROLMENT FEES RECEIPT DATED 14.02.2023 PAID BY THE PETITIONER NO 2 TO THE RESPONDENT NO.1 Exhibit P9 A COPY OF PRESCRIBED ENROLMENT FEES RECEIPT DATED 15.02.2023 PAID BY THE PETITIONER NO 3 TO THE RESPONDENT NO.1 Exhibit P10 A COPY OF PRESCRIBED ENROLMENT FEES RECEIPT DATED 16.02.2023 PAID BY THE PETITIONER NO 4 TO THE RESPONDENT NO.1 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 35 APPENDIX OF WP(C) 7668/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 1ST PETITIONER Exhibit P1(1) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 2ND PETITIONER Exhibit P1(2) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 3RD PETITIONER Exhibit P1(3) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 4TH PETITIONER Exhibit P1(4) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 5TH PETITIONER Exhibit P1(5) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 6TH PETITIONER Exhibit P1(6) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 7TH PETITIONER Exhibit P1(7) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 8TH PETITIONER Exhibit P1(8) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 9TH PETITIONER Exhibit P1(9) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 10TH PETITIONER Exhibit P1(10) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 11TH PETITIONER 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 36 Exhibit P1(11) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 12TH PETITIONER Exhibit P1(12) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 13TH PETITIONER Exhibit P1(13) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 14TH PETITIONER Exhibit P1(14) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 15TH PETITIONER Exhibit P1(15) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 16TH PETITIONER Exhibit P1(16) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 17TH PETITIONER Exhibit P1(17) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 18TH PETITIONER Exhibit P1(18) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 19TH PETITIONER Exhibit P1(19) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 20TH PETITIONER Exhibit P1(20) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 21ST PETITIONER Exhibit P1(21) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 22ND PETITIONER Exhibit P1(22) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 37 UNIVERSITY ISSUED TO THE 23RD PETITIONER Exhibit P1(23) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 24TH PETITIONER Exhibit P1(24) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 25TH PETITIONER Exhibit P1(25) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 26TH PETITIONER Exhibit P1(26) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 27TH PETITIONER Exhibit P1(27) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 28TH PETITIONER Exhibit P1(28) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 29TH PETITIONER Exhibit P1(29) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 3120-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 30TH PETITIONER Exhibit P1(30) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 31ST PETITIONER Exhibit P1(31) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 32ND PETITIONER Exhibit P1(32) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 33RD PETITIONER Exhibit P1(33) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 31-01-2023 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 34TH PETITIONER 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 38 Exhibit P1(34) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 35TH PETITIONER Exhibit P1(35) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 16-01-2023 ISSUED BY THE UNIVERSITY OF CALICUT ISSUED TO THE 36TH PETITIONER Exhibit P1(36) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 22-12-2022 ISSUED BY THE UNIVERSITY OF CALICUT ISSUED TO THE 37TH PETITIONER Exhibit P1(37) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 22-12-2022 ISSUED BY THE UNIVERSITY OF CALICUT ISSUED TO THE 38TH PETITIONER Exhibit P1(38) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE UNIVERSITY OF CALICUT ISSUED TO THE 39TH PETITIONER Exhibit P1(39) A TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 20-12-2022 ISSUED BY THE M.G UNIVERSITY ISSUED TO THE 40TH PETITIONER Exhibit P2 COPY OF THE FEE STRUCTURE FOR ENROLMENT PUBLISHED ON THE WEBSITE OF THE 1ST RESPONDENT Exhibit P3 A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 1ST PETITIONER DATED 24-01-2023 Exhibit P3(1) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 2ND PETITIONER DATED 16-01-2023 Exhibit P3(2) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 3RD PETITIONER DATED 23-01-2023 Exhibit P3(3) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 4TH PETITIONER DATED 16-01-2023 Exhibit P3(4) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 5TH PETITIONER DATED 16-01-2023 Exhibit P3(5) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 39 THE 6TH PETITIONER DATED 16-01-2023 Exhibit P3(6) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 7TH PETITIONER DATED 15-01-2023 Exhibit P3(7) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 8TH PETITIONER DATED 05-02-2023 Exhibit P3(8) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 9TH PETITIONER DATED 22-01-2023 Exhibit P3(9) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 10TH PETITIONER DATED 16-01-2023 Exhibit P3(10) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 11TH PETITIONER DATED 25-01-2023 Exhibit P3(11) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 12TH PETITIONER DATED 20-01-2023 Exhibit P3(12) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 13TH PETITIONER DATED 24-01-2023 Exhibit P3(13) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 14TH PETITIONER DATED 15-01-2023 Exhibit P3(14) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 15TH PETITIONER DATED 16-01-2023 Exhibit P3(15) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 16TH PETITIONER DATED 15-01-2023 Exhibit P3(16) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 17TH PETITIONER DATED 13-02-2023 Exhibit P3(17) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 18TH PETITIONER DATED 28-01-2023 Exhibit P3(18) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 19TH PETITIONER DATED 23-01-2023 Exhibit P3(19) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 20TH PETITIONER DATED 20-01-2023 Exhibit P3(20) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 21ST PETITIONER DATED 03-02-2023 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 40 Exhibit P3(21) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 22ND PETITIONER DATED 04-02-2023 Exhibit P3(22) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 23RD PETITIONER DATED 16-01-2023 Exhibit P3(23) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 24TH PETITIONER DATED 24-02-2023 Exhibit P3(24) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 25TH PETITIONER DATED 05-02-2023 Exhibit P3(25) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 26TH PETITIONER DATED 10-02-2023 Exhibit P3(26) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 27TH PETITIONER DATED 08-02-2023 Exhibit P3(27) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 28TH PETITIONER DATED 07-02-2023 Exhibit P3(28) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 29TH PETITIONER DATED 08-02-2023 Exhibit P3(29) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 30TH PETITIONER DATED 03-02-2023 Exhibit P3(30) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 31ST PETITIONER DATED 08-02-2023 Exhibit P3(31) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 32ND PETITIONER DATED 04-02-2023 Exhibit P3(32) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 33RD PETITIONER DATED 10-02-2023 Exhibit P3(33) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 34TH PETITIONER DATED 08-02-202 Exhibit P3(34) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 35TH PETITIONER DATED 24-01-2023 Exhibit P3(35) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 36TH PETITIONER DATED 23-01-2023 Exhibit P3(36) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 41 THE 37TH PETITIONER DATED 24-01-2023 Exhibit P3(37) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 38TH PETITIONER DATED 04-02-2023 Exhibit P3(38) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 39TH PETITIONER DATED 31-01-2023 Exhibit P3(39) A TRUE COPY OF THE APPLICATION FOR ENROLLMENT OF THE 40TH PETITIONER DATED 10-02-2023 Exhibit P4 A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 1ST PETITIONER DATED 25-01-2023 Exhibit P4(1) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 2ND PETITIONER DATED 26-01- 2023 Exhibit P4(2) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER DATED 01-02- 2023 Exhibit P4(3) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER DATED 19-01- 2023 Exhibit P4(4) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 5TH PETITIONER DATED 09-02- 2023 Exhibit P4(5) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 6TH PETITIONER DATED 13-02- 2023 Exhibit P4(6) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 7TH PETITIONER DATED 21-01- 2023 Exhibit P4(7) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 8TH PETITIONER DATED 09-02- 2023 Exhibit P4(8) A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 9TH PETITIONER DATED 13-02-2023 Exhibit P4(9) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 10TH PETITIONER DATED 16-01- 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 42 2023 Exhibit P4(10) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 11TH PETITIONER DATED 28-01- 2023 Exhibit P4(11) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 12TH PETITIONER DATED 24-01- 2023 Exhibit P4(12) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 13TH PETITIONER DATED 01-02- 2023 Exhibit P4(13) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 14TH PETITIONER DATED 24-01- 2023 Exhibit P4(14) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 15TH PETITIONER DATED 24-01- 2023 Exhibit P4(15) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 16TH PETITIONER DATED 21-01- 2023 Exhibit P4(16) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 17TH PETITIONER DATED 14-02- 2023 Exhibit P4(17) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 18TH PETITIONER DATED 30-01- 2023 Exhibit P4(18) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 19TH PETITIONER DATED 30-01- 2023 Exhibit P4(19) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 20TH PETITIONER DATED 7-02- 2023 Exhibit P4(20) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 21ST PETITIONER DATED 06-02- 2023 Exhibit P4(21) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 43 RESPONDENT TO THE 22ND PETITIONER DATED 09-02- 2023 Exhibit P4(22) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 23RD PETITIONER DATED 19-01- 2023 Exhibit P4(23) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 24TH PETITIONER DATED 4-02- 2023 Exhibit P4(24) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 25TH PETITIONER DATED 07-02- 2023 Exhibit P4(25) A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 26TH PETITIONER DATED 10-02-2023 Exhibit P4(26) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 27TH PETITIONER DATED 08-02- 2023 Exhibit P4(27) A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 28TH PETITIONER DATED 08-02-2023 Exhibit P4(28) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 29TH PETITIONER DATED 08-02- 2023 Exhibit P4(29) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 30TH PETITIONER DATED 13-02- 2023 Exhibit P4(30) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 31ST PETITIONER DATED 8-02- 2023 Exhibit P4(31) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 32ND PETITIONER DATED 04-02- 2023 Exhibit P4(32) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 33RD PETITIONER DATED 11-02- 2023 Exhibit P4(33) A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 34TH PETITIONER DATED 13-02-2023 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 44 Exhibit P4(34) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 35TH PETITIONER DATED 04-02- 2023 Exhibit P4(35) A TRUE COPY OF THE GOOGLE PAY RECEIPT OF PAYMENT OF FEES BY THE 36TH PETITIONER DATED 25-01-2023 Exhibit P4(36) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 37TH PETITIONER DATED 25-01- 2023 Exhibit P4(37) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 38TH PETITIONER DATED 8-02- 2023 Exhibit P4(38) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 39TH PETITIONER DATED 02-02- 2023 Exhibit P4(39) A TRUE COPY OF THE FEE RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE 40TH PETITIONER DATED 11-02- 2023 Exhibit P5 THE RELEVANT PORTION OF THE BAR COUNCIL OF KERALA RULES Exhibit P6 THE RELEVANT PORTIONS OF THE 266TH REPORT OF THE LAW COMMISSION OF INDIA ISSUED IN MARCH 2017 Exhibit P7 A COPY OF THE RELEVANT NOTIFICATION ISSUED BY THE BAR COUNCIL OF INDIA AS PER WHICH THE SAID RULE 40 WAS AMENDED INTO ITS PRESENT FORM Exhibit P8 A TRUE COPY OF THE INTERIM ORDER DATED 15-2-2023 IN W.P.(C). NO. 3068/2023 ON THE FILES OF THIS HONOURABLE COURT Exhibit P9 A TRUE COPY OF THE UPCOMING ENROLLMENT SCHEDULE PUBLISHED IN THE WEBSITE OF THE 1ST RESPONDENT Exhibit P10 A TRUE COPY OF THE INTERIM ORDER DATED 20-2-2023 IN W.P.(C). NO. 5821/2023 ON THE FILES OF THIS HONOURABLE COURT 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 45 APPENDIX OF WP(C) 7676/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PROVISIONAL CERTIFICATE, DATED 27.02.2020 ISSUED BY THE UNIVERSITY OF KERALA.
EXHIBIT P2 TRUE COPY OF THE GUIDELINES FOR FILLING ONLINE APPLICATION FORM FOR ENROLLMENT ACCESSED FROM THE WEBSITE OF HE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 30.11.2016 OF THIS HONOURABLE COURT IN KOSHY T V BAR COUNCIL OF KERALA REPORTED IN 2017 KHC 553.
EXHIBIT P4 TRUE COPY OF THE RELEVANT OF THE BAR COUNCIL OF KERALA RULES.
EXHIBIT P5 TRUE COPY OF THE AUGMENT DATED 12.04.2018 IN BAR COUNCIL OF KERALA V.T. KOSHY AND OTHERS (W.A. NO. 2170 OF 2017).
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 11.01.2019 OF THE HONBLE SUPREME COURT .
EXHIBIT P7 TRUE COPY OF THE RELEVANT PORTIONS OF THE 266TH REPORT OF THE LAW COMMISSION OF INDIA ISSUED IN MARCH 2017.
EXHIBIT P8 TRUE COPY OF THE NOTIFICATION ISSUED BY THE BAR COUNCIL OF INDIA.
EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 17.01.1995 OF THE HONBLE SUPREME COURT IN INDIAN COUNCIL FOR LEGAL EDUCATION V. BAR COUNCIL OF INDIA REPORTED IN AIR 1995 SC 691.
RESPONDENT EXHIBITS EXHIBIT R1 A TRUE COPY OF ENROLMENT GUIDELINES OF VARIOUS BAR COUNCILS ALONG WITH THE FEE STRUCTURE EXHIBIT R1 B TRUE COPY OF THE FEE STRUCTURE FOT ANNUAL MEMBERSHIP/ CERTIFICATE OF PRACTICE FEE FOR ICSI AND ICAI 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 46 EXHIBIT R1 C A TRUE COPY OF THE RULES FOR ONLINE REGISTRATION BY THE 1ST RESPONDENT EXHIBIT R1 D A TRUE COPY OF THE STATEMENT OF INCOME AND EXPENDITURE OF THE 1ST RESPONDENT EXHIBIT R1 E A TRUE COPY OF THE DOCUMENT IN SUPPORT OF SOME OF THE EXPENSES INCURRED BY THE 1ST RESPONDENT IN CONDUCTING ENROLMENT FUNCTION CONDUCTED ON 15/12/2019 EXHIBIT R1 F A TRUE COPY OF THE COMMUNICATION BY THE 2ND RESPONDENT DATED 28/1/2017 EXHIBIT R1 G A TRUE COPY OF COMMUNICATION DATED 23/1/2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT R1 H A TRUE COPY OF NOTIFICATION DATED 2/3/2015 ISSUED BY THE 2ND RESPONDENT EXHIBIT R1 I A TRUE COPY OF THE STATEMENT ISSUED BY THE 1ST RESPONDENT SETTING OUT THE VARIOUS DISBURSEMENTS MADE UNDER THE BAR COUNCIL OF INDIA WELFARE FUND EXHIBIT R1 J A TRUE COPY OF THE KERALA BAR COUNCIL CHAIRMAN'S RELIEF FUND RULES, 2013 EXHIBIT R1 K A TRUE COPY OF THE LEDGER REPORT OF THE CHAIRMAN'S RELIEF FUND FOR DISBURSEMENTS BETWEEN 1/1/2014 AND 31/12/2019 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 47 APPENDIX OF WP(C) 14874/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PROVISIONAL CERTIFICATE (B.A LL.B (HONS) DEGREE EXAMINATION) OF THE 1ST PETITIONER DATED 02.07.2021 ISSUED BY (NUALS) KOCHI Exhibit P1(A) TRUE COPY OF THE PROVISIONAL CERTIFICATE (B.A LL.B (HONS) DEGREE EXAMINATION) OF THE 2ND PETITIONER DATED 02.07.2021 ISSUED BY (NUALS) KOCHI Exhibit P2(A) TRUE COPY OF THE RECEIPTS OF THE UPI TRANSACTIONS THROUGH WHICH THE 2ND PETITIONER REMITTED HIS ENROLLMENT FEES FROM THE SBI ACCOUNT OF SIVAPRIYA AJITH AND THE ACCOUNT OF THE 2ND PETITIONER Exhibit P2 TRUE COPY OF THE RECEIPT OF THE UPI TRANSACTIONS THROUGH WHICH THE 1ST PETITIONER REMITTED HIS ENROLLMENT FEES FROM THE SBI ACCOUNT OF SARATH K.P. Exhibit P3 TRUE COPY OF THE 'GUIDELINES FOR FILING ONLINE APPLICATION FORM FOR ENROLLMENT' ACCESSED FROM THE WEBSITE OF TE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 30.11.2016 OF THIS HONOURANBLE COURT IN KOSHY T V BAR COUNCIL OF KERALA REPORTED IN 2017 KHC 553 Exhibit P5 TRUE COPY OF THE RELEVANT PORTION OF THE BAR COUNCIL OF KERALA RULES Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN BAR COUNCIL OF KERALA V T.KOSHY AND OTHERS (W.A NO.2170 OF 2017) Exhibit P7 TRUE COPY OF THE ORDER DATED 11.01.2019 IN SLP(C) NO.44268/2018 OF THE HON'BLE SUPREME COURT Exhibit P8 TRUE COPY OF THE RELEVANT PORTIONS OF THE 266TH REPORT OF THE LAW COMMISSION OF INDIA 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 48 ISSUED IN MARCH 2017 Exhibit P9 TRUE COPY OF THE NOTIFICATION ISSUED BY THE BAR COUNCIL OF INDIA Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 17.01.1995 IN WPC NO.786 OF 21993 AND CONNECTED CASES OF THE HON'BLE SUPREME COURT IN INDIAN COUNCIL FOR LEGAL EDUCATION V BAR COUNCIL OF INDIA REPORTED IN AIR 1995 SC 691 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 49 APPENDIX OF WP(C) 31828/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE FEE STRUCTURE PUBLISHED BY THE 1ST RESPONDENT FOR ENROLMENT IN 2019.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 30.11.2016 OF THIS HONOURABLE COURT IN KOSHY T V BAR COUNCIL OF KERALA REPORTED IN 2017 KHC 553.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE BAR COUNCIL OF KERALA RULES.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 12.04.2018 IN BAR COUNCIL OF KERALA V.T.KOSHY AND OTHERS(W.A.NO.2170 OF 2017).
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 11.01.2019 OF THE HON'BLE SUPREME COUT DISMISSING THE SLP FILED BY THE FIRST RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE RELEVANT PORTIONS OF THE 266TH REPORT OF THE LAW COMMISSION OF INDIA ISSUED IN MARCH 2017.
EXHIBIT P7 TRUE COPY OF THE RELAVANT NOTIFICATION ISSUED BY THE BAR COUNCIL OF INDIA.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 17.01.1995 OF THE HON'BLE SUPREME COURT IN INDIAN COUNCIL FOR LEGAL EDUCATION V.BAR COUNCIL OF INDIA REPORTED IN AIR 1995 SC 691.(1995(I)SCC 732).
EXHIBIT P9 TRUE COPY OF THE RESOLUTION NO.114/2012 IN ITEM NO.221/2012 OF THE BAR COUNCIL OF INDIA.
RESPONDENT EXHIBITS EXHIBIT R1 H A TRUE COPY OF THE FEE STRUCTURE FOR ANNUAL MEMBERSHIP / CERTIFICATE OF PRACTICE FEE FOR ICSI AND ICAI.
EXHIBIT R1 I A TRUE COPY OF THE DOCUMENTS IN SUPPORT OF SOME OF THE EXPRESS INCURRED BY THE 1ST RESPONDENT IN CONDUCTING ENROLMENT FUNCTION CONDUCTED ON 15.12.2019 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 50 EXHIBIT R1 J A TRUE COPY OF THE STATEMENT ISSUED BY THE 1ST RESPONDENT SETTING OUT THE VARIOUS DISBURSEMENTS MADE UNDER THE BAR COUNCIL OF INDIA WELFARE FUND.
EXHIBIT R1 K A TRUE COPY OF THE KERALA BAR COUNCIL CHAIRMAN'S RELIEF FUND RULES, 2013.
EXHIBIT R1 L A TRUE COPY OF THE LEDGER REPORT OF THE CHAIRMAN'S RELIEF FUND FOR DISBURSEMENTS BETWEEN 1.1.2014 AND 31.12.2019 2024:KER:95746 W.A.No.524 of 2023 & conn. cases 51 APPENDIX OF WA 524/2023 PETITIONER ANNEXURES Annexure A1 ANNEXURE A1TRUE COPY OF THE LIST SHOWING THE AMOUNTS BEING COLLECTED AT PRESENT BY VARIOUS BAR COUNCILS ACROSS \THE COUNTRY.
Annexure A2 ANNEXURE A2 TURE COPY OF THE FEE STRUCTURE FOR ANNUAL MEMBERSHIP / CERTIFICATE OF PRACTICE FEE FOR ICSI AND ICAI Annexure A3 ANNEXURE A3 TRUE COPY OF THE RULES FOR ONLINE REGISTRATION Annexure4 ANNEXURE A4 TRUE COPY OF THE STATEMENT OF INCOME AND EXPENDITURE Annexure A5 ANNEXURE A5 TRUE COPY OF THE DOCUMENTS IN SUPPORT OF SOME OF THE EXPENSES INCURRED BY THE APPELLANT IN CONDUCTING ENROLMENT FUNCTION CONDUCTED ON SEPTEMBER, 2022 Annexure A6 ANNEXURE A6 TRUE COPY OF THE COMMUNICATION DATED 28.01.2017 Annexure A7 ANNEXURE A7 TRUE COPY OF COMMUNICATION DATED 23.01.2018 ISSUED BY THE BAR COUNCIL OF INDIA Annexure A8 ANNEXURE A8 TRUE COPY OF NOTIFICATION DATED 2.3.2015 ISSUED BY THE BAR COUNCIL OF INDIA Annexure A9 ANNEXURE A9 TRUE COPY OF THE STATEMENT ISSUED BY THE APPELLANT SETTING OUT THE VARIOUS DISBURSEMENTS MADE UNDER THE BAR COUNCIL OF INDIA WELFARE FUND Annexure A10 ANNEXURE A10 TRUE COPY OF THE KERALA BAR COUNCIL CHAIRMAN'S RELIEF FUND RULES, 2013 Annexure A11 ANNEXURE A11 TRUE COPY OF THE LEDGER REPORT OF THE CHAIRMAN'S RELIEF FUND FOR DISBURSEMENTS BETWEEN 01.04.2014 AND 01.03.2023 Annexure A12 ANNEXURE A12 TRUE COPY OF SOME SUCH CERTIFICATES ISSUED BY THE APPELLANT