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State of Karnataka - Section

Section 11 in Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures

11. Exemption from payment of fee.

- 11.1 The State Government further declares that following category of vehicles shall be exempted from the payment of the toll while crossing these toll plazas.