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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(r) in The West Bengal Factories (Welfare Officers) Rules, 1971

(r)to supervise hazardous' jobs, systematic plant inspection, safety education, accident prevention and investigation of accidents, in case of those factories where a Safety Officer is not required to be appointed under the provisions of section 40B of the Act.