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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(5) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(5)If necessary, the actual expenses of the parent's or guardian's journey both ways and of the juvenile's journey from the institution shall be paid to the parent or guardian by the Officer in-charge at the time of the release of the juvenile.