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Calcutta High Court

Raghupati Bhuwalka vs Asst. Sales Tax Officer Barovisha Check on 6 April, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

                                ORDER SHEET
                              WP 2017 of 2005
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE




                            RAGHUPATI BHUWALKA

                                     Versus

                ASST. SALES TAX OFFICER BAROVISHA CHECK


  BEFORE:

  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 6th April, 2016.

The Court: None appears for the parties. WP No. 2017 of 2005 is dismissed for default. Interim orders, if any, stand vacated.

(DEBANGSU BASAK, J.) dg2