Calcutta High Court
Raghupati Bhuwalka vs Asst. Sales Tax Officer Barovisha Check on 6 April, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 2017 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
RAGHUPATI BHUWALKA
Versus
ASST. SALES TAX OFFICER BAROVISHA CHECK
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 6th April, 2016.
The Court: None appears for the parties. WP No. 2017 of 2005 is dismissed for default. Interim orders, if any, stand vacated.
(DEBANGSU BASAK, J.) dg2