Supreme Court - Daily Orders
Tasneem Zehra Naqvi. vs Ali Zaheer Naqvi. on 21 October, 2016
Bench: A.K. Sikri, N.V. Ramana
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION(S)(CIVIL) NO(S). 1615/2015
TASNEEM ZEHRA NAQVI PETITIONER(S)
VERSUS
ALI ZAHEER NAQVI RESPONDENT(S)
O R D E R
This is a petition filed under Section 25 of the Code of Civil Procedure, 1908, seeking transfer of Petition No. A-1605 of 2012 titled as “Ali Zaheer Naqvi Versus Tasneem Zehra Naqvi” pending before the Court of Family Court, Bandra at Mumbai, Maharashtra to Family Court, Aligarh, U.P. Having heard learned counsel for the parties and having considered the facts and circumstances of the case, we deem it fit and proper to allow this transfer petition. Accordingly, Petition No. A-1605 of 2012 titled as “Ali Zaheer Naqvi Versus Tasneem Zehra Naqvi” is ordered to be transferred from the Court of Family Court, Bandra at Mumbai, Maharashtra to Family Court, Amroha, U.P. Signature Not Verified Let the records of the case be transferred to the concerned Digitally signed by ASHWANI KUMAR Date: 2016.10.25 court without delay.
17:43:20 IST Reason:
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The Transfer Petition is allowed accordingly.
......................J. [A.K. SIKRI] ......................J. [N.V. RAMANA] NEW DELHI;
OCTOBER 21, 2016
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ITEM NO.60 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1615/2015 TASNEEM ZEHRA NAQVI. Petitioner(s) VERSUS ALI ZAHEER NAQVI. Respondent(s) (with appln. (s) for directions and exemption from filing O.T. and modification of court's order and stay and office report) Date : 21/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE N.V. RAMANA For Petitioner(s) Dr. Nafis A. Siddiqui,Adv. For Respondent(s) Mr. Rauf Rahim,Adv.
UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed of in terms of the signed order.
Pending application(s), if any, shall be disposed of accordingly.
(Ashwani Thakur) (Mala Kumari Sharma)
COURT MASTER COURT MASTER
(Signed order is placed on the fil e)