Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in The Bharatiya Vayuyan Adhiniyam, 2024

(6)“design” means the set of data and information that defines the configuration of an aeronautical product type, its associated parts and appliances for the purpose of airworthinesS determination;