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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(8)(c) in Himachal Pradesh Para-Veterinary Council Act, 2010

(c)whether necessary facilities in respect of staff, equipment, training and other facilities to ensure proper functioning of the Para-veterinary institution or conducting the new course of study or training or accommodating the increased admission capacity have been provided or would be provided within the time limit specified in the scheme;