Section 29(1)(viii) in The Orissa Panchayat Samiti Act, 1959

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(viii)income from endowments, trusts or other institutions administered by the Samiti; [and] [Added by vide Orissa Act No. 24 of 1961.]

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