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State of Bihar - Section

Section 108 in Bihar Board's Miscellaneous Rules, 1958

108. Officers to be in proximity to their respective Department.

- The Collector should see that a Deputy Collector or Sub-Deputy Collector in charge of a revenue department sits in proximity to that department (though this, owing to existing structural defects in office buildings, may not always be possible) so that he may exercise control and simultaneously save the time of clerks, which is otherwise wasted in journeys to and fro. Care should likewise be taken to see that a Deputy Collector or Sub-Deputy Collector in charge of a department knows what is the standard out-turn of work which he should expect from his subordinates.