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[Cites 0, Cited by 0] [Section 15A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15A(iv) in A.P. Farmers Organisation Rules, 1997

(iv)Managing Committee of Major Irrigation Project Committee: all the Members of Legislative assembly, [Members of Legislative Counsel] [Inserted as per G.O.272, dated 23-10-2009.], Members of Parliament and ZillaParishad Chairpersons in the area of operation of Major Project shall be nominated to the Mangaing Committee of the Project committee. The nomination shall be made by the Government.