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State of Haryana - Section

Section 66 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

66. Soil pipes and Ventilating pipes.

- A soil pipe or a ventilating pipe shall be:-
(i)easily accessible throughout its course and adequately protected where necessary, from damage;
(ii)of an internal diameter of not less than 100 mm;
(iii)Circular;
(iv)carried upwards to such a height and in such a manner so as to prevent any nuisance or injury or danger to health arising from the emission of foul air from such pipe, the minimum height being 60 mm. above the roof; and
(v)be fitted at the end with a suitable grating or cover admitting the free passage of air.