Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Orissa Industries Service Rules, 1985

(4)[ After determination of the vacancies required to be tilled up through direct recruitment in a particular year, the-Government shall send requisition to the Commission to furnish names of suitable persons for such appointment.