Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11K] [Entire Act] Union of India - Subsection Section 11K(ii) in Income Tax Rules, 1962 (ii)the benefit of the project or scheme shall flow to the public in general or to individuals belonging to the economically weaker sections of the society;
