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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in North-Eastern Hill University Act, 1973

(2)The Planning Board shall consist of -
(a)the Vice-Chancellor, who shall be the Chairman, and
(b)not more than eight persons of high academic standing who shall be appointed in such manner as may be prescribed by the Statutes.