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Himachal Pradesh High Court

Uoi vs . Mes Contract Workers Union on 1 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

UOI Vs. MES Contract Workers Union .

CWP No.3172 of 2021 01.09.2022 Present Mr. Balram Sharma, Assistant Solicitor General of India, for the petitioner.

Mr. Sanjay Bhardwaj, Advocate for respondents No.1 to 17 and 19.

Last opportunity of two weeks is granted to learned Assistant Solicitor General of India to take fresh steps for the service of respondent No.18, enabling the Registry to issue notice, returnable within four weeks thereafter.

(Sandeep Sharma) Judge st 1 September, 2022 (shankar) ::: Downloaded on - 01/09/2022 20:14:37 :::CIS