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Union of India - Section

Section 335 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

335. Branches.

- The Indian Naval Reserve shall comprise Executive, Engineering, Electrical and Supply and Secretariat Branches. The Indian Naval Volunteer Reserve shall, in addition, have the Instructor Branch, and Medical Branch. For terms and conditions of Medical Officers of the Naval Reserve, see Appendix X.