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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(f) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(f)To monitor the performance of various agencies involved in implementing and bring to notice of Mandal/Sub-divisional/ District Implementing Authorities in case of failure to discharge a duty cast on them as per the Act.