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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(f) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(f)the location details of the project, with clear demarcation of land dedicated for the project along with its boundaries including the latitude and longitude of the end points of the project along with revenue extracts like Jamabandi, Girdawari etc. ;