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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3)(ii) in Right of Children to Free and Compulsory Education Rules, 2012

(ii)Where a child is admitted in a school after the extended period, he or she shall be eligible to complete studies with die help of special training, as determined by the head of the school.