Madhya Pradesh High Court
Majeed Khan vs The State Of Madhya Pradesh on 5 December, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-12823-2020 The High Court Of Madhya Pradesh WP-12823-2020 (MAJEED KHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 05-12-2020 Through Video Conferencing. Learned counsel for the petitioners is granted a week's time to remove the defaults. List thereafter.
(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2020.12.05 16:19:46 IST