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Madhya Pradesh High Court

Majeed Khan vs The State Of Madhya Pradesh on 5 December, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-12823-2020 The High Court Of Madhya Pradesh WP-12823-2020 (MAJEED KHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 05-12-2020 Through Video Conferencing. Learned counsel for the petitioners is granted a week's time to remove the defaults. List thereafter.

(NANDITA DUBEY) JUDGE jk Signature Not Verified SAN Digitally signed by JITIN KUMAR CHOURASIA Date: 2020.12.05 16:19:46 IST