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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(iv) in The Railway Protection Force Rules, 1987

(iv)When a candidate whose seniority has fixed under the above rules cannotjoin within three months from the receipt of order of appointment, hisseniority as the candidates selected at the same examination or selectionshall be reckoned from the date to be determined by the appointingauthority;