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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(1)For every renewal of certificate of structural soundness of the building, the licensee shall at least one month prior to the date of expiry of the period specified in that certificate of structural soundness, make an application to the Executive Engineer.