Allahabad High Court
Ritesh Kumar Singh, S/O-Sri Sita Ram ... vs State Of U.P., Thru.Secretary, Basic ... on 2 February, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 6 Case :- SERVICE SINGLE No. - 542 of 2010 Petitioner :- Ritesh Kumar Singh, S/O-Sri Sita Ram Singh & Ors Respondent :- State Of U.P., Thru.Secretary, Basic Education, & Others Petitioner Counsel :- A.N.Singh,A.K.Tiwari Respondent Counsel :- C.S.C.,A.M.Tripathi,Jogendra Nath Verma Hon'ble Shabihul Hasnain,J.
Heard Sri A. N. Singh, learned counsel for the petitioners and Sri A.M.Tripathi for opposite party No.4 while Sri J. N. Verma appears for opposite party No.3. Rest of the opposite parties are represented by learned Standing counsel.
Each of the opposite parties is granted six weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within two weeks thereafter.
List after eight weeks along with writ petition No.1584 (S/S) of 2007.
Any further action taken during this period, shall abide by final order, to be passed by this Court.
Order Date :- 2.2.2010 RKM.