Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2)(xix) in Raksha Shakti University Act, 2009 (xix)the powers and duties of-the Director of Research and Development, Directors and other officers, teachers and employees of the University;