Section 49(3) in Maharashtra Public Universities Act, 2016
(3)The Board of Information Technology shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)the Deans of faculties and Associate Deans, if any;(d)the Director of Board of Examinations and Evaluation;(e)the Finance and Accounts Officer;(f)one professor from university departments having knowledge and expertise in the domain of software and hardware, nominated by the Vice-Chancellor;(g)two experts in the field of information and communication technology, nominated by the Vice-Chancellor, one of whom shall be an expert in software and the other in the field of hardware;(h)the Registrar;(i)the Dean of Faculty of Science and Technology shall act as a Member-Secretary.
