Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 29 January, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022 & CM APPL. 36751/2022, 29046/2024,
SAMUEL WATHARKAR .....Appellant
Through: Mr. J.K. Bhola, Ms. Muskan Bhola,
Mr. Siddhant Saraswat & Mr.
Divyansh Verma, Advs.
versus
SHRI NATHU RAM NOW DECEASED & ORS. .....Respondents
Through: Mr. Rakesh Bhugra & Mr. Md.
Niyazuddin, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 29.01.2026
1. This hearing has been done through hybrid mode.
CM APPL. 5871/20262. The present application seeks condonation of delay of 131 days in filing the written submissions on behalf of the applicants/ respondents.
3. In view of the averments made in the application, the application is allowed, written submissions be placed on record.
4. The application is disposed of.
EX.F.A. 15/2022 & CM APPL. 36751/2022, 29046/2024
5. List on 20.05.2026.
AMIT SHARMA, J JANUARY 29, 2026/nk/sg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:41:08