Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 873(1)] [Section 873] [Entire Act]

State of Rajasthan - Subsection

Section 873(1)(d) in Rules of the High Court of Judicature for Rajasthan, 1952

(d)whether the copy is to be sent by post,