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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(f) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(f)The institution shall set up appropriate committees, including the course-in-charge, student advisor, wardens and some senior students as its members, to actively, monitor, promote and regulate healthy interaction between the freshers, junior students and senior students.