Supreme Court - Daily Orders
The Inspector General Of Registration vs V N Devadoss on 26 November, 2018
Bench: Indu Malhotra, K.M.Joseph
ITEM NO.17+56 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).41434/2018
(Arising out of impugned final judgment and order dated 01-02-2018
in CMA No.2751/2009 passed by the High Court of Judicature at
Madras)
THE INSPECTOR GENERAL OF REGISTRATION & ORS. PETITIONER(S)
VERSUS
V N DEVADOSS RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.164631/2018-CONDONATION OF DELAY
IN FILING and IA No.164633/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.164634/2018-EXEMPTION FROM FILING O.T.)
Diary No.39963 of 2018
(FOR ADMISSION and IR and IA No.165487/2018-CONDONATION OF DELAY IN
FILING and IA No.165488/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.165489/2018-EXEMPTION FROM FILING O.T.)
Date : 26-11-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE K.M.JOSEPH
For Petitioner(s)
Mr.R.Venkataramani, Sr.Adv.
Mr.K.V.Vijayakumar, Adv.
Mr.Yashraj Bundela, Adv.
Mr.K.V.Ramkumar, Adv.
Ms.Purbitaa Mitra, Adv.
Mr.R.Naveenraj, Adv.
Mr.Praveen vignesh, Adv.
For Respondent(s)
Mr.D.Kumanan, Adv.
Mr.Suvendu Suvasis Dash, Adv.
Mr.M.P.Srivignesh, Adv.
Mr.Jose Abraham, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Signature Not VerifiedMr.Suvendu S.Dash and Mr.Jose Abraham, learned counsel Digitally signed byaccepts notice on behalf of respondents. ANITA MALHOTRA Date: 2018.11.27 17:39:58 IST Reason: In the meantime, the operation of the impugned judgment shall remain stayed until further orders.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master