Section 8A(6) in Greater Hyderabad Municipal Corporation Act, 1955
(6)The Ward Committee shall discharge the following functions, namely:-(i)Supervision over:-(a)sanitation work and drainage maintenance;(b)distribution of water supply;(c)working of the street lights;(d)minor repair of roads;(e)maintenance of markets;(f)maintenance of parks and playgrounds;(g)Implementation of poverty alleviation programmes;(ii)Monitoring the functioning of schools, maternity centers, dispensaries and health centers wherever they are under control of the Municipal Corporation;(iii)Facilitation in the collection of taxes and non-taxes;(iv)Preparation of list of beneficiaries for beneficiary oriented schemes, pensions and subsidies;(v)prepare an annual ward development plan in a manner consistent with the rules to be prescribed;(vi)map the ward infrastructure index;(vii)Preparation of inventory of municipal assets;(viii)assistance in the implementation of all Government schemes;and(ix)any other function as may be prescribed.
