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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(i) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(i)he must have a good and unblemished record of public service in one or more of the areas mentioned in clause (a); and