Delhi High Court - Orders
Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 27 July, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~42 and 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 174/2019 & EX.APPL.(OS)s. 857/2020,
1206/2020, 566/2021, 567/2021, 3200/2022
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through: Ms. Manmeet Kaur, Mr. Chandan
Malav and Ms. Anjali Dwivedi,
Advocates (Mobile No.
9662855589, Enrolment Id.
R/3492/18).
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through: Mr. Kotla Harshavardha, Ms.
Vishakha Gupta and Mr. Navneet
Yadav, Advocates.
43.
+ OMP (ENF.) (COMM.) 175/2019 & EX.APPL(OS)s. 562/2021,
563/20211, 3201/2022
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through: Ms. Manmeet Kaur, Mr. Chandan
Malav and Ms. Anjali Dwivedi,
Advocates (Mobile No.
9662855589, Enrolment Id.
R/3492/18).
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through: Mr. Kotla Harshavardha, Ms.
Vishakha Gupta and Mr. Navneet
Yadav, Advocates.
Signature Not Verified Digitally signed
By:PRATEEK JALAN
Digitally signed OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 1 of 2
By:SHITU NAGPAL
Signing Date:28.07.2022
12:05:38
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.07.2022
1. The matters could not be taken up due to paucity of time.
2. List on 01.09.2022.
PRATEEK JALAN, J JULY 27, 2022 'vp' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:PRATEEK JALAN Digitally signed OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 2 of 2 By:SHITU NAGPAL Signing Date:28.07.2022 12:05:38