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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(4)If, at an election held under sub-section (2) or (3), the President or the members of the managing committee are not elected, fresh election shall be held in the same manner as specified in sub-section (2) or (3), as the case may be.