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Supreme Court - Daily Orders

Kottakunnummal Thamasikkum ... vs Aranda Rarichan (Died) Thr Lrs. on 29 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.21                                COURT NO.8                   SECTION XI-A

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22811/2019

     (Arising out of impugned final judgment and order dated 25-01-2019
     in SA No. 829/2000 passed by the High Court Of Kerala At Ernakulam)

     KOTTAKUNNUMMAL THAMASIKKUM KURUNGOTTUKANDI
     RARICHAKUTTY (DIED) THR LRS.                                        Petitioner(s)

                                                      VERSUS

     ARANDA RARICHAN (DIED) THR LRS. & ORS.                                  Respondent(s)

     ( IA No.107553/2019-CONDONATION OF DELAY                          IN    FILING   and    IA
     No.107556/2019-EXEMPTION FROM FILING O.T. )

     Date : 29-07-2019 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE UDAY UMESH LALIT
                               HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)
                                          Mr. Ranjith K. C., AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending applications, if any, shall also stand disposed of.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.01 12:24:44 IST Reason: