Supreme Court - Daily Orders
Kottakunnummal Thamasikkum ... vs Aranda Rarichan (Died) Thr Lrs. on 29 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.21 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22811/2019
(Arising out of impugned final judgment and order dated 25-01-2019
in SA No. 829/2000 passed by the High Court Of Kerala At Ernakulam)
KOTTAKUNNUMMAL THAMASIKKUM KURUNGOTTUKANDI
RARICHAKUTTY (DIED) THR LRS. Petitioner(s)
VERSUS
ARANDA RARICHAN (DIED) THR LRS. & ORS. Respondent(s)
( IA No.107553/2019-CONDONATION OF DELAY IN FILING and IA
No.107556/2019-EXEMPTION FROM FILING O.T. )
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Ranjith K. C., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.01 12:24:44 IST Reason: