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State of Bihar - Section

Section 5 in Bihar Payment of Wages (Procedure) Rules, 1965

5. Permission to appear.

- A person desiring to act on behalf of any employed person or persons shall apply to the Authority for his permission to do so stating his interest in the matter, and the Authority shall record an order on the application which in the case of refusal shall include the reason for such order. The application and the order thereon shall be incorporated in record of the case and a copy of the order shall be given immediately to the applicant without charging any cost in respect thereof.