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Punjab-Haryana High Court

State Of Haryana And Another vs Ram Gopal on 10 May, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

              IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                                                                 RFA No. 720 of 2021 (O&M)
                                                                  Date of decision: 10.05.2022

State of Haryana and another                                                 ..Appellant (s)
                                         Versus

Ram Gopal                                                                   ..Respondent (s)


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present-        Mr. Shivendra Swaroop, Assistant Advocate General,
                Haryana, for the appellant(s).

                Mr. Brijender Kaushik, Advocate,
                Mr. Bhag Singh, Advocate,
                Mr. Pankaj Bali, Advocate for
                Mr. Deepak Sharma, Advocate for the landowners.

                Mr. Pradeep Chhoker, Advocate for the respondent.

                ***

ANIL KSHETARPAL, J.

For orders, see detailed order of the even date passed in RFA No. 712 of 2021 titled as State of Haryana and another vs. Bina.

All the pending miscellaneous applications, if any, are also disposed of.





10.05.2022                                                  (ANIL KSHETARPAL)
Anjal                                                            JUDGE

Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 13-05-2022 20:18:58 :::