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Union of India - Section

Section 131 in The Aircraft Rules, 1937

131. Protection of critical and sensitive areas.

- Any critical and sensitive area around an aeronautical facility required to be protected for the operational efficiency of the equipment, shall be :-
(a)clearly identified on the site drawings for the aeronautical facility;
(b)physically protected by suitable signposts at the site; and
(c)protected by aerodrome operator or holder of certificate, as appropriate, through barriers or otherwise to ensure that site restrictions are not infringed in any form.