Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 37] [Entire Act] State of Haryana - Section Section 3 in Haryana Urban Development Authority Act, 1977 3. The Haryana State Electricity Board no longer exists for which necessary amendments are proposed.
