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State of Punjab - Section

Section 4 in The Punjab Vaccination Rules, 1959

4. Time of attendance at the vaccination station and residence of vaccinators.

(a)Vaccination station shall remain open -
(i)in summer months (15th April to 15th October) from 6 a.m. to 11 noon ; and from 6 p.m. to 7.30 p.m.;
(ii)in the winter months (16th October to 14 April) from 8 a.m. to 1 p.m. and from 3 p.m. to 4.30 p.m.
(b)Every vaccinator, in the rural areas shall reside within the vaccination circle to which he is appointed and in the urban area attend at his vaccination station daily except on gazetted holidays during the appointed hours.
No fee or remuneration shall be accepted by the public vaccinator for any vaccination or re-vaccination performed at the vaccination station or for any certificate given under the Act.