Central Administrative Tribunal - Delhi
Suresh Kumar vs M/O Communications on 9 March, 2022
Central Administrative Tribunal
Principal Bench, New Delhi
CP No. 23/2022
in
OA No. 918/2020
This the 9th day of March, 2022
Hon'ble Mr. A.K. Bishnoi, Member (A)
Hon'ble Mr. R.N. Singh, Member (J)
1. Suresh Kumar, MTS, Age 32 Yrs
S/o Sh. Virender Singh
R/o VPO Kharkhara,
Distt. Rewari-123106
Rewari
2. Raj Kumar, MTS, Age 31 Yrs
S/o Sh. Mahender Singh,
R/o VPO BabaraBakipur
Distt. Gurgaon-122001.
Gurgaon
3. Vishnu Dutt., Age 40 Yrs. Mail Overseer,
S/o Sh. Ram Niwas, R/O VPO Baslambi,
Distt. Gurgaon-122001.
4. Sandeep Kumar, Postman, Age 25 Yrs.
S/o Sh. Daya Ram R/o Moh. Qutubpura
Distt. Rewari
5. Pervinder Kumar, Postman, Age 32 Yrs.
S/o Sh. Suresh Singh,
R/o Vill. Lala, Post Rohrai, Distt. Rewari,
6. Rajpal Yadav, MO Age 49 Yrs.
S/o Sh. Sriram,
Sriram, R/o VPO Kharkara,
Distt. Rewari .. Petitioners
(through Advocate: Ms. M. Sarada & Rajeev Gulani)
VERSUS
1. Sh .Vineet Pandey
Secretary
Secretary-cum-Director
Director General of Posts
Ministry of Communications, Dak Bhawan,
New Delhi -110001.
Email: Secretary-
Secretary [email protected]
[email protected].
2. Smt. Ranju Prasad
Chief Post Master General
Haryana Circle, Ambala-133001.
Email: [email protected].
3. Sh.Vijay Chauhan
Assistant Director Postal Services (Staff)
Department of Posts.
O/o CMPMG, Haryana Circle, Ambala-133001.
4. Sh. Vikas Negi.
CPIO & Supdt. Of Post Offices,
Gurgaon Division, Gurgaon. .. Respondents
(through Advocate: Mr. Piyush Gaur)
ORDER (Oral)
Hon'ble Mr. R. N. Singh, Member (J):
Learned counsel for the respondents submits that against the order /judgment passed by this Tribunal in the aforesaid OA, the respondents have filed a writ petition before Hon'ble High Court of Delhi and the same is pending for adjudication.
During the pendency of the aforesaid, it is stated that she does not want to pursue this Contempt Petition.
In view of the aforesaid, the present CP is closed with liberty to the petitioner to revive the same by filing an appropriate misc. application, if so required. Notices are discharged.
[[
( R.N. Singh) (A.K. Bishnoi)
Member (J) Member (A)
/mk/