Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 169 in The Indian Post Office Rules, 1933

169. Redirection.

- A telegraphic foreign money order received for payment in India shall be redirected to the payee by post free of charge to this revised address in India on his written request or when there is sufficient trustworthy information upon which to redirect the order.