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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(a) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(a)maintain such books, including books of accounts, registers, records, and files and for such period, as may be specified in such order;