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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(c) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996

(c)the book value of all work in progress taken over by the State Government between the period of the Company's taking over in April, 1994 till the appointed day ;