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[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(1)(i) in Andhra Pradesh Cinemas (Regulation) Act, 1955

(i)sells or allows to be sold, the tickets for admission to cinematograph exhibition at any place other than the place licensed under this Act, or