Section 25 in Uttarakhand Technical University Act, 2005
25. Disqualification for membership of management.
- Person shall be disqualified for being chosen as, and for being, a member of the management of a college (other than a college maintained exclusively by the State Government or by Local Authority), if he or his relative accepts any remuneration for any work in or for such college or any contract for the supply of goods to, or for the execution of any work for such college.Explanation. - The term "relative" shall have the meaning assigned to it in the explanation to sub-section (4) of section 17.
