Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] Union of India - Subsection Section 17(2)(c) in The Water (Prevention And Control Of Pollution) Cess Act, 1977 (c)the manner in which and the time within which the cess collected shall be paid to the Central Government under sub-section (4) of section 6;